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State of Assam - Section

Section 29 in Assam Tribal Development Authority Act, 1983

29. Repeal and saving.

- The Assam Tribal Development Authority Ordinance, 1983 is here by repealed.
(2)Notwithstanding such repeal anything done Or any action taken under the ordinance so repealed shall be deemed to have been done or taken under the corresponding provisions of this Act.