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[Cites 0, Cited by 0] [Section 346(3)] [Section 346] [Entire Act]

State of Haryana - Subsection

Section 346(3)(h) in Haryana Municipal Corporation Act, 1994

(h)the prohibition or restriction regarding erection or re-erection of shops, workshops, warehouses or factories or buildings of a specified architectural feature or buildings designed for Particular purposes in any locality;