Delhi High Court - Orders
Management Of Samrat Hotel (Unit Of ... vs All India Itdc Mazdoor Janta Union on 14 November, 2025
$~33 to 35
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 8270/2018
MANAGEMENT OF SAMRAT
HOTEL (UNIT OF ITDC) .....Petitioner
Through: None
versus
ALL INDIA ITDC MAZDOOR JANTA UNION .....Respondent
Through: None
34
+ W.P.(C) 8274/2018
MANAGEMENT OF SAMRAT
HOTEL (UNIT OF ITDC) .....Petitioner
Through: None
versus
ALL INDIA ITDC MAZDOOR JANTA UNION .....Respondent
Through: None
35
+ W.P.(C) 8280/2018
ASHOK HOTEL (UNIT OF ITDC) .....Petitioner
Through: None
versus
ASHOK HOTEL MAZDOOR JANTA UNION .....Respondent
Through: None
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 17/11/2025 at 22:15:37
CORAM:
HON'BLE MS. JUSTICE CHANDRASEKHARAN SUDHA
ORDER
% 14.11.2025
1. There is no representation for either side.
2. List the matter for hearing on 10.03.2026 CHANDRASEKHARAN SUDHA, J NOVEMBER 14, 2025 mj This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 17/11/2025 at 22:15:37