Calcutta High Court (Appellete Side)
Miss. Tanushree Roy vs State Of West Bengal & Ors on 29 April, 2015
Author: I.P. Mukerji
Bench: I.P. Mukerji
1
02
29.04.2015
pg.
WP No. 6327 (W) of 2015 Miss. Tanushree Roy Vs. State of West Bengal & Ors.
Mr. Sudarsan Halder ... For the petitioner This application is released from my list as I do not have the determination.
The Presentation Form may be corrected by the advocate-
on-record of the petitioner.
(I.P. Mukerji, J.)