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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Assam - Subsection

Section 8(2) in The Assam Secondary Education (Provincialised) Service Rules, 1982

(2)Educational qualification. - The educational qualification of candidates for direct recruitment to different posts and cadres shall be as may be prescribed by the Government from time to time. The qualification for direct recruitment as prescribed by the Government at present are as given in the Schedule II.