Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 7] [Entire Act] Union of India - Section Section 47 in The State Financial Corporations Act, 1951 47. Power of State Government to make rules .- [ Omitted by the State Financial Corporations (Amendment) Act, 2000 (39 of 2000), section 34 (w.e.f.5-9-2000).]
