Patna High Court - Orders
The Bihar Public Service Commi vs Mukesh Kumar Singh & Ors on 4 May, 2009
Author: Shiva Kirti Singh
Bench: Shiva Kirti Singh
IN THE HIGH COURT OF JUDICATURE AT PATNA
LPA No.182 of 2009
THE BIHAR PUBLIC SERVICE COMMI
Versus
RAJKISHORE & ORS
With
LPA No.178 of 2009
THE BIHAR PUBLIC SERVICE COMMI
Versus
MUKESH KUMAR SINGH & ORS
With
LPA No.180 of 2009
THE BIHAR PUBLIC SERVICE COMMI
Versus
SATYENDRA KUMAR SINGH & ORS
With
LPA No.179 of 2009
THE BIHAR PUBLIC SERVICE COMMI
Versus
MRITUNJAY KUMAR & ORS
With
LPA No.184 of 2009
THE CHAIRMAN, B.P.S.C. & ORS
Versus
VAGISH CHANDRA JHA & ORS
With
LPA No.181 of 2009
THE BIHAR PUBLIC SERVICE COMMI
Versus
VIKAS KUMAR & ANR
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5. 04.05.2009Learned Advocate General very fairly pointed out that the writ petition out of which these L.P.As. arise was considered by one of us (Shiva Kirti Singh, J.) on some dates and some interim orders were also passed. On this information we put a question to learned counsels for all the parties whether they have any objection to the hearing of -2- these appeals by this Bench in which final judgment and order under appeal has been passed by another Judge, who is not a member of this Division Bench. All the parties clarified that they have no objection if these appeals be heard by this Division Bench.
As jointly prayed for by the parties, let these matters be listed under the same hearing on 12th of May, 2009 retaining their position in the list.
(Shiva Kirti Singh, J.)
DKS/ (Dharnidhar Jha, J.)