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[Cites 0, Cited by 0] [Section 10(3)] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(3)(d) in The Orissa Merged Territories (Village Offices Abolition) Rules, 1963

(d)the use of water for carrying on agricultural operations on such lands, whether obtained from a river, tank, wall or any other source of supply and the repair and maintenance works for securing, supply of water for the cultivation of such lands, whether or not such works are situated within the boundaries of such lands;