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[Cites 0, Cited by 0] [Section 113(3)] [Section 113] [Entire Act]

State of Gujarat - Subsection

Section 113(3)(a) in Gujarat Panchayats Act, 1961

(a)The powers conferred by this section on the Collector may be exercised also by an Assistant or Deputy Collector or by a Survey Officer or such other officer appointed under the said Code.