Section 10 in Assam State Higher Education Council Act, 2017
10. Powers of the General Council.
- The General Council shall:-(a)prepare a perspective plan for implementation of the policies, evolve various programmes and determine the priorities of such programmes for implementation;(b)propose general guidelines for the release of grants by the Government to universities and other institutions of higher education and advise the Government about the release of such grants to each university and other institutions of higher education;(c)give such directions as may be necessary for effective functioning of the other bodies of the Council in accordance with its objectives;(d)have such other powers as may be prescribed for the effective implementation of the programmes for the furtherance of the objectives of this Act.
