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Andhra Pradesh High Court - Amravati

M/S. Sand Quarry Boatsman And Fishermen ... vs The Government Of A.P. on 9 August, 2021

Author: U.Durga Prasad Rao

Bench: U.Durga Prasad Rao

                             HIGH COURT OF AND PRADESH

           MAIN CASE No.: W.P. No.12893 of 2011

                                 PROCEEDING SHEET

Sl.                                                                OFFICE
        DATE                                 ORDER
No                                                                  NOTE

5     09.08.2021

UDPR, J Await notice. Post on 16.08.2021.

UDPR,J SS/KRK