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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Rajasthan - Subsection

Section 20(4) in Rajasthan Persons with Disabilities (Equal Opportunities Protection of Rights and Full Participation) Rules, 2011

(4)Notice of a meeting may be given to the members by delivering the same by messenger or sending it by registered post to his last known address as available in official record or in such other manner as the Chairperson may in the circumstances of the case, think fit.