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[Cites 0, Cited by 0] [Section 38] [Entire Act]

Union of India - Subsection

Section 38(5) in Dock Workers (Safety, Health and Welfare) Scheme, 1961

(5)Power-driven Conveyors shall be provided at loading and unloading stations, at drive and take-up ends, and at other convenient places, with devices for stopping the Conveyor machinery in an emergency.