Calcutta High Court (Appellete Side)
Asit Baran Mahato vs Anil Baran Mahato & Ors on 21 June, 2016
Author: Soumen Sen
Bench: Soumen Sen
1 11 21.06. C.O. 189 of 2016 AGM 2016 Asit Baran Mahato Vs. Anil Baran Mahato & Ors Mr. Saptangshu Basu, Sr. Advocate, Mr. S. K. Pandey, Mr. S. Gangopadhyay, .... For the Petitioner.
Mr. Debasis Sur, Mr. Soumava Mukherjee, .... For the Opposite Parties.
Let this matter appear on 7th July 2016 in the supplementary list under the heading "Contested Application".
( Soumen Sen, J.)