Section 365 in The New Delhi Municipal Council Act, 1994
365. General powers and procedure of the court of the district judge.
- The procedure provided in the Code of Civil Procedure, 1908 (5 of 1908 ), in regard to suits shall be followed, as far as it can be made applicable, in the disposal of applications, appeals or references that may be made to the court of the district judge of Delhi under this Act or any bye-law made thereunder.
