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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Maharashtra - Subsection

Section 12(1) in Maharashtra Cinemas (Regulation) Rules, 1966

(1)Two separate exits not opening on the same thorough fare of public passage shall be provided from the stage and from the auditorium floor and from every tier which accommodates not more than 500 individuals; and where the auditorium floor or any tier accommodates more than 500 individuals, exits shall be provided at the rate of one for every 250 individuals and one for any less number in excess. Each of such exits shall be of not less than 1.5 m. width between the leaves of the door when open.