Madhya Pradesh High Court
Shailesh Awasthi vs The State Of Madhya Pradesh on 19 July, 2023
Author: Milind Ramesh Phadke
Bench: Milind Ramesh Phadke
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR WP No. 16917 of 2023 (SHAILESH AWASTHI Vs THE STATE OF MADHYA PRADESH) Dated : 19-07-2023 Parties through their counsel.
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(MILIND RAMESH PHADKE) JUDGE Chandni Signature Not Verified Signed by: CHANDNI NARWARIYA Signing time: 20-Jul-23 6:40:12 PM