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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 5(1)(d) in The Telecom Unsolicited Commercial Communications Regulations, 2007

(d)the name of each subscriber who makes a request to the Access Provider for revocation of his earlier request for not receiving the unsolicited commercial communication;