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Delhi High Court - Orders

Delhi Transport Corporation vs M/S Cmc Ltd & Anr on 15 February, 2019

Author: Vinod Goel

Bench: Vinod Goel

$~26
*      IN THE HIGH COURT OF DELHI AT NEW DELHI
+      FAO 565/2018 & CM APPL. 53001/2018
       DELHI TRANSPORT CORPORATION             ..... Appellant
                Through: Ms.Palak   Rohmetra,      Advocate      for
                         Ms.Avnish Ahlawat, Advocate.

                          versus

       M/S CMC LTD & ANR                       ..... Respondents
                Through: Mr.Shraman Sinha, Advocate.

       CORAM:
       HON'BLE MR. JUSTICE VINOD GOEL
                    ORDER

% 15.02.2019 At joint request, list on 10.05.2019.

VINOD GOEL, J.

FEBRUARY 15, 2019 "shailendra"