Delhi High Court - Orders
Delhi Transport Corporation vs M/S Cmc Ltd & Anr on 15 February, 2019
Author: Vinod Goel
Bench: Vinod Goel
$~26
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO 565/2018 & CM APPL. 53001/2018
DELHI TRANSPORT CORPORATION ..... Appellant
Through: Ms.Palak Rohmetra, Advocate for
Ms.Avnish Ahlawat, Advocate.
versus
M/S CMC LTD & ANR ..... Respondents
Through: Mr.Shraman Sinha, Advocate.
CORAM:
HON'BLE MR. JUSTICE VINOD GOEL
ORDER
% 15.02.2019 At joint request, list on 10.05.2019.
VINOD GOEL, J.
FEBRUARY 15, 2019 "shailendra"