Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 51 in Regulations of the Tamil Nadu Agricultural University

51. The students should clear the mess dues every month promptly within the end of the succeeding month to which the dues relate. Failure to do so will result in the students not being allowed to dine in the messes till the dues are cleared.

(a)A rebate of 1 per cent will be allowed for regular payments before the due dates.
VI. Punishments to be Meted out for Unfair means during tests and Examinations