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[Cites 0, Cited by 0] [Section 498] [Entire Act]

State of Uttar Pradesh - Subsection

Section 498(10) in Rules under the United Provinces Excise Act, 1910

(10)All issues from the depot must be duly entered in the pass-book, B.W. L. - 7 of the retail vendors removing the spirit and the entries signed by the person managing the depot on behalf of the contractors.