Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 66 in The Indian Forest Act, 1927 66. Power to prevent commission of offence. - Every forest officer and police officer shall prevent, and may interfere for the purpose of preventing, the commission of any forest-offence.
