Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 90(1)] [Section 90] [Entire Act]

Nagpur Province - Subsection

Section 90(1)(iv) in The City of Nagpur Corporation Act, 1948

(iv)the period within which the loan is to be repaid shall in no case exceed fifty years.