Madhya Pradesh High Court
M/S Shivhare Road Lines (Registered ... vs M/S Container Corporation Of India Ltd. ... on 17 December, 2018
1 WP-28838-2018 The High Court Of Madhya Pradesh WP-28838-2018 (M/S SHIVHARE ROAD LINES (REGISTERED PARTNERSHIP FIRM) THROUGH Vs M/S CONTAINER CORPORATION OF INDIA LTD. THROUGH) 1 Gwalior, Dated : 17-12-2018 Mr. Arvind Dudhawat, learned counsel for the petitioner. At the outset, learned counsel for the petitioner prays for withdrawal of the petition.
Prayer allowed.
Petition stands dismissed as withdrawn.
(SANJAY YADAV) JUDGE bj/-
BARKHA JHA 2018.12.2 0 10:30:53
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