Madhya Pradesh High Court
Tejbahadur vs The State Of Madhya Pradesh on 2 November, 2018
1 CRA-4765-2017 The High Court Of Madhya Pradesh CRA-4765-2017 (TEJBAHADUR Vs THE STATE OF MADHYA PRADESH) 10 Jabalpur, Dated : 02-11-2018 Parties through their counsel. As prayed by learned counsel for the appellant, list after two weeks. Meanwhile, objection, if any, required be filed.
(J. P. GUPTA) JUDGE JP Digitally signed by JITENDRA KUMAR PAROUHA Date: 02/11/2018 17:41:37