Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 35(1)] [Section 35] [Entire Act]

Union of India - Subsection

Section 35(1)(ix) in Occupational Safety, Health and Working Conditions Code, 2020

(ix)take measurements, photographs and video-graphs and make such recordings as he considers necessary for the purpose of any examination or inquiry;