Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 1 in The Bihar Motor Vehicles Rules, 1992 1. Short title, application and commencement. - (i) These Rules may be called the Bihar Motor Vehicles Rules, 1992.(ii)They shall come into force at once.(iii)They shall, save as otherwise expressly provided, apply to, and in relation to, all motor vehicles in the State of Bihar.
