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[Cites 0, Cited by 0] [Section 427(8)] [Section 427] [Entire Act]

State of Madhya Pradesh - Subsection

Section 427(8)(b) in The M.P. Municipal Corporation Act, 1956

(b)projections, obstructions, or encroachments in public streets and the issue of licences and the conditions under which they may be issued, including the payment of rent or fees;