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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Odisha - Subsection

Section 16(9) in Orissa Rural Employment Guarantee Scheme, 2006 under NREGA-2005

(9)Whenever the Programme Officer starts a work among the 'general works', he should inform the concerned Gram panchayat and specify how many labourers can be employed in the project from each Gram Panchayat.