Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act] State of Gujarat - Subsection Section 27(2)(a) in Gujarat State Higher Education Council Act, 2016 (a)prescribing qualifications, powers and functions, terms and conditions of the service of the Chairperson under sub-section (8) of section 10: