Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 75 in West Bengal Contract Labour (Regulation and Abolition) Rules, 1972 75. Register of persons employed. Every contractor shall maintain in respect of each registered establishment where he employs contract labour a register in Form No. XIII.
