Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Manipur - Section Section 10CC in The Court of Wards Act, 1879 10CC. Special limitation for suits against wards. - In calculating the period of limitation applicable to a suit against a ward, a period of four years shall be added to the period of limitation allowed by law.
