Section 105(3) in The Delhi Co-operative Societies Rules, 2007
(3)As provided in sub-section (3) of section 92 of the Act, during the construction stage, every co-operative housing society shall convene two special general body meetings every years besides the normal annual general body meeting to give progress report to the members, therefore the first meeting shall be held before the annual general body meeting and the second meeting shall be held after one hundred twenty days after the date of the annual general body meeting. Matters contained in sub- section (4), sub- section (5), subsection (6) and sub- section (7) of section 92 of the Act shall be decided in the general body meeting.
