Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Madhya Pradesh - Section Section 1 in The Bhopal Debt Redemption Act, 1955 1. Short title, extent and commencement. (1)This Act may be called the Bhopal Debt Redemption Act, 1955.(2)It extends to the whole of the State of Bhopal.(3)It shall come into force on such day as the State Government may, by notification in the Official Gazette, appoint in this behalf.
