Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Jharkhand - Subsection Section 2(ii) in The Jharkhand Agricultural Produce Markets Rules, 2000 (ii)"Assistant Secretary" means any officer appointed by the Board to assist and exercise the powers and discharge all or any of the functions of the Secretary;
