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[Cites 0, Cited by 0] [Section 11E(2)] [Section 11E] [Entire Act]

State of Haryana - Subsection

Section 11E(2)(h) in Haryana Urban Development Authority (Erection of Buildings) Regulations, 1979

(h)the levels of the site and of the plinth of the building in relation to those of the neighbouring streets , also the levels of all courtyards and open spaces in relation to the bed levels of the existing drains and sewers in the street or streets into which the building or site is to be drained;