Himachal Pradesh High Court
Gurjant Singh vs . State Of H.P. And Others on 31 May, 2024
Bench: Ajay Mohan Goel, Virender Singh
Gurjant Singh vs. State of H.P. and others CWP No.5019 of 2024 .
31.05.2024 Present: Mr. K.S. Gill, Advocate, for the petitioner.
Mr. Rajat Chauhan, Law Officer, for the respondents-State.
CWP No.5019 of 2024 & CMP No.8460 of 2024 Notice. Mr. Rajat Chauhan, learned Law Officer, accepts notice on behalf of the respondents-
State. As prayed for, list on 11.06.2024, before the appropriate Bench. Till next date of hearing, parole period of the petitioner is extended on the same terms and conditions on which he was granted parole.
(Ajay Mohan Goel) Judge (Virender Singh) Judge May 31, 2024 (Rishi) ::: Downloaded on - 31/05/2024 20:37:43 :::CIS