Supreme Court - Daily Orders
Chief Manager/ Authorized Officer ... vs G Mahimaiah on 10 April, 2015
Bench: Madan B. Lokur, Adarsh Kumar Goel
ITEM NO.41 COURT NO.9 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 31806/2014
(Arising out of impugned final judgment and order dated 28/08/2014
in FA No. 483/2014 passed by the National Consumer Disputes
Redressal Commission, New Delhi)
CHIEF MANAGER/ AUTHORIZED OFFICER
STATE BANK OF MYSORE Petitioner(s)
VERSUS
G MAHIMAIAH Respondent(s)
(With interim relief and office report)
Date : 10/04/2015 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
For Petitioner(s) Mr. Abhigya, Adv.
Mr. Pradeep Kumar Dubey,Adv.
For Respondent(s) Mr. Subramonium Prasad,Adv.
UPON hearing the counsel the Court made the following
O R D E R
There is a letter for adjournment circulated by learned counsel for the petitioner.
The matter is adjourned for six weeks.
(MEENAKSHI KOHLI) (TAPAN KUMAR CHAKRABORTY)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
Meenakshi Kohli
Date: 2015.04.11
06:14:02 IST
Reason: