Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Haryana - Subsection Section 2(1A) in The Haryana Municipal Act, 1973 (1A)[ "Board" means the Haryana Urban Infrastructural Development Board constituted under Section 203 I;] [Inserted vide Haryana Act No 5 of 2002.]
