Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Section 29] [Entire Act] Union of India - Subsection Section 29(d) in The Multi-State Co-Operative Societies Act, 2002 (d)he has made any default in payment of any amount to be paid to the multi-State co-operative society under the bye-laws of such society.
