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[Cites 0, Cited by 0] [Section 169I] [Entire Act]

State of Tamilnadu - Subsection

Section 169I(1) in The Coimbatore City Municipal Corporation Act, 1981

(1)The Tamil Nadu Tax on Professions, Trades, Callings and Employments Act, 1992 (Tamil Nadu Act 24 of 1992) (hereafter in this section referred to as the 1992 Act), in its application to the City, is hereby repealed.