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[Cites 0, Cited by 0] [Section 30B(1)] [Section 30B] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 30B(1)(b) in Jammu and Kashmir Co-Operative Societies Act, 1989

(b)from the date of constitution of such Professional Boards under clause (a), the existing Board of Directors/Board of Management of the concerned Banks shall cease to exist ; and