Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 127(2)] [Section 127] [Entire Act] State of Goa - Subsection Section 127(2)(vi) in The Goa Co-operative Societies Act, 2001 (vi)prescribe the form and procedure for an application under section 16 and the procedure for re-construction of a society under that section;