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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Haryana - Subsection

Section 13(8) in Pandit Bhagwat Dayal Sharma University of Health Sciences Rohtak Act, 2008

(8)After considering the representation, if any, made by the University, the Chancellor may cause to be made such inspection or inquiry as is referred to in sub-section (4).