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[Cites 0, Cited by 0] [Section 194] [Entire Act]

Union of India - Subsection

Section 194(5) in The Dedicated Freight Corridor Railway General Rules, 2018

(5)A clear standing length Board indicates the length of a line written in white over a red back ground shall be fixed below the Starter on its post bearing legend "clear standing length ........meters" or the length written on bottom of the stop board.