Lal Chand vs . Hpsebl And Anr. on 25 July, 2022

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Himachal Pradesh High Court

Lal Chand vs . Hpsebl And Anr. on 25 July, 2022

Bench: Sabina, Satyen Vaidya

Lal Chand Vs. HPSEBL and anr.

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CWP No. 929 of 2022 25.07.2022 Present: Ms. Babita, Advocate, on behalf of Mr. A.K. Gupta, Advocate, for the petitioner.

Mr. Ashok Kumar, Advocate, on behalf of Mr. Anil K. God, Advocate, for the respondents.

Learned counsel for the respondents seeks more time to file reply.r to List again on 10.10.2022.

( Sabina ) Judge ( Satyen Vaidya ) Judge 25th July, 2022 (sushma ::: Downloaded on - 25/07/2022 20:05:02 :::CIS