Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(5)] [Section 2] [Entire Act] Bengal Presidency - Subsection Section 2(5)(c) in Goondas Act, 1923 (c)any other area which is included within the districts of the 24-Parganas, Howrah or Hooghly, and which the [State Government] by notification in the [Official Gazette] may include within this definition;