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Orissa High Court

Essel Mining & Industries Ltd vs State Of Odisha & Others .... Opposite ... on 10 January, 2025

Author: Murahari Sri Raman

Bench: Murahari Sri Raman

                                    IN THE HIGH COURT OF ORISSA AT CUTTACK
                                              W.P.(C) No.27997 of 2024

                               Essel Mining & Industries Ltd.,           ....         Petitioners
                               Keonjhar
                                                Mr. Sanjit Mohanty, Senior Advocate along with
                                                         Mr. Ipsit Aurobindo Acharya, Advocate

                                                             -versus-
                               State of Odisha & others                     .... Opposite Parties

                                                                    Mr. Satyabrata Mohanty, AGA

                                                     CORAM:
                                     HON'BLE MR. JUSTICE MURAHARI SRI RAMAN

Order No. ORDER

02. 10.01.2025 This matter is taken up through Hybrid Mode.

2. As requested by Mr. Satyabrata Mohanty, learned Additional Government Advocate appearing for the opposite parties-State, list this matter along with W.P.(C) No.28022 of 2024 on 24.02.2025 enabling him to file counter affidavit in this case.

3. Interim order passed earlier shall continue till the next date.

(M.S. Raman) Judge MRS Signature Not Verified Digitally Signed Signed by: MANORANJAN SAMAL Designation: PERSONAL ASSISTANT Reason: Authentication Location: Orissa High Court, Cuttack Date: 10-Jan-2025 17:55:20 Page 1 of 1