Orissa High Court
Essel Mining & Industries Ltd vs State Of Odisha & Others .... Opposite ... on 10 January, 2025
Author: Murahari Sri Raman
Bench: Murahari Sri Raman
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No.27997 of 2024
Essel Mining & Industries Ltd., .... Petitioners
Keonjhar
Mr. Sanjit Mohanty, Senior Advocate along with
Mr. Ipsit Aurobindo Acharya, Advocate
-versus-
State of Odisha & others .... Opposite Parties
Mr. Satyabrata Mohanty, AGA
CORAM:
HON'BLE MR. JUSTICE MURAHARI SRI RAMAN
Order No. ORDER
02. 10.01.2025 This matter is taken up through Hybrid Mode.
2. As requested by Mr. Satyabrata Mohanty, learned Additional Government Advocate appearing for the opposite parties-State, list this matter along with W.P.(C) No.28022 of 2024 on 24.02.2025 enabling him to file counter affidavit in this case.
3. Interim order passed earlier shall continue till the next date.
(M.S. Raman) Judge MRS Signature Not Verified Digitally Signed Signed by: MANORANJAN SAMAL Designation: PERSONAL ASSISTANT Reason: Authentication Location: Orissa High Court, Cuttack Date: 10-Jan-2025 17:55:20 Page 1 of 1