Section 9(3)(c) in The Digital Signature (End entity) Rules, 2015

[Cites 0, Cited by 0] [Section 9(3)] [Section 9] [Entire Act]

(c)ensure that,-

(i)the signatory has seen all the contents of the document before signing;

(ii)the contents display requirements, in the case of automated signing process, is not required;

(iii)to sign multiple resources together,-

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