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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Manipur - Subsection

Section 17(1)(a) in The Manipur Highways Act, 1979

(a)the restrictions imposed against the erection or re-erection of a building or the making or extending of any excavation or the laying out of any means of access on or across land lying in between the control line and the middle of a highway under sub-section (1) of Section 13 or sub-section (1) of Section 14 ;